Section 2(10)(vi) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

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State of Rajasthan - Subsection

Section 2(10)(vi) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

(vi)as a Store-house for any explosive petroleum or inflammable material;