Section 1 in The Punjab Entertainments Duty Act, 1955
1. Short title, extent and commencement.
(1)This Act may be called the Punjab Entertainments Duty Act, 1955.(2)[ It extends to the whole of the State of [Haryana] [Substituted by Punjab Act No. 32 of 1957, section 2.]](3)It shall come into force at once [in the principal territories and on the 24th July, 1957, in the transferred territories.] [Inserted by ibid.]
