Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 11] [Entire Act] State of Jharkhand - Subsection Section 11(2) in The Bihar Co-operative Societies Act, 1935 (2)If the Registrar refuses to register a society he shall record his reasons for such refusal.
