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Madhya Pradesh High Court

State Bank Of India vs M/S A.H.Enterprises & Ors. on 10 September, 2014

                  F.A. No. 249/1996
10.09.2014.
      None for the parties even in the second round.
       Case is listed today for compliance of order
dated 23.7.2013 to move an appropriate application
on intimation of I.A. No.5489/2013 about the death of
respondents no.2 and 6.

Since learned counsel for the parties are not present, case is adjourned for compliance of the order dated 23.7.2013 as a last indulgence.

Let the matter be listed for compliance of the aforesaid order after two weeks.

(Sushil Kumar Gupta) Judge rao