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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(vii) in The Rajasthan State Aid to Industries (Guaranteeing of Cash Credit and other Credit Facilities) Rules, 1965

(vii)the duration of the guarantee shall be one year subject to further renewal on the same terms and conditions as mentioned in these rules;