Supreme Court - Daily Orders
Justice Alok Kumar Mukherjee (Retired) vs Union Of India on 17 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.18 COURT NO.6 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).911/2018
JUSTICE ALOK KUMAR MUKHERJEE (RETIRED) Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION and IA No.107837/2018-EXEMPTION FROM FILING O.T. and
IA No.107836/2018-APPROPRIATE ORDERS/DIRECTIONS )
Date : 17-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Manoj Goel, Adv.
Mr. Abhinav Jain, Adv.
Ms. Parul Padhi, Adv.
For Mr. Shuvodeep Roy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by Advocate-on-Record for the petitioner, let the matter be tagged with W.P.(C) No.1048/2017.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL)
COURT MASTER (SH) ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.08.17
13:33:04 IST
Reason: