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Supreme Court - Daily Orders

Justice Alok Kumar Mukherjee (Retired) vs Union Of India on 17 August, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.18                               COURT NO.6                SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                  No(s).911/2018

     JUSTICE ALOK KUMAR MUKHERJEE (RETIRED)                              Petitioner(s)

                                                     VERSUS

     UNION OF INDIA & ORS.                                               Respondent(s)

     (FOR ADMISSION and IA No.107837/2018-EXEMPTION FROM FILING O.T. and
     IA No.107836/2018-APPROPRIATE ORDERS/DIRECTIONS )

     Date : 17-08-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr.   Manoj Goel, Adv.
                                       Mr.   Abhinav Jain, Adv.
                                       Ms.   Parul Padhi, Adv.
                                       For   Mr. Shuvodeep Roy, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

In view of the letter circulated by Advocate-on-Record for the petitioner, let the matter be tagged with W.P.(C) No.1048/2017.




     (SANJAY KUMAR-II)                                          (INDU KUMARI POKHRIYAL)
     COURT MASTER (SH)                                            ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2018.08.17
13:33:04 IST
Reason: