Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] Union of India - Section Section 140 in Finance Act, 2012 140. Amendment of Third Schedule. - The Third Schedule to the Central Excise Act shall be amended in the manner specified in the Sixth Schedule.Central Excise Tariff
