Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Meghalaya - Subsection

Section 10(1)(i) in The Meghalaya Maintenance Of Public Under (Autonomous Districts) Act

(i)The use or operation in any street, square, public place or any other place of any apparatus for amplifying the human voice or any reproduction of the human voice such as a megaphone or an electrically operated loudspeaker; and