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Karnataka High Court

Bhavge Priyanka D/O. Suryakant Bhange ... vs The Government Of India & Ors on 20 June, 2012

Author: K.Sreedhar Rao

Bench: K.Sreedhar Rao

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           These petitions coming on for Hr. Hearing this day.
     the Court made the following:

                                     ORDER

"be coin isel br the Resj )onden i University S LI bath ted that the University has relaxed and given theni one more final chance to appear for examination. Accordingly the writ Petitions are disposed of, In view of concession given by Uiiiversitv.

Sd/ JUDGE *MK