Karnataka High Court
Bhavge Priyanka D/O. Suryakant Bhange ... vs The Government Of India & Ors on 20 June, 2012
Author: K.Sreedhar Rao
Bench: K.Sreedhar Rao
4....
IN TIlE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT: GULBARGA
Nj:f 2.012
DA.TED TB! .5 TB B 2 QTFI BAY OF BT
B F F C) B F
t tilt I IC N bLED ±.Vi lilt! I CIt lt I EDit!! tilt! Itilli
I I I; Ii I .IT 141. )t tIED_I il I / 21..) .1
BETWEEN:
BB.AYCF FFIDEA.N lEA F) / C. SF1 RYAFA 1/IT B l-IA.NC F
)C) \:r
CCC: Fl/IT
f/I (/I •\ it 4 .
!.2C' I/FT/Itt f/I\ C
:vIItL)IC:/\I.d (2C,tl.1.tI2It, 15111<! 511._fl) It/Ct/_iC! 321 At/V.!
01CC!.. 1.-lOS I i3iDAR.
2. B1-l..iYBi NIB-IA I) C M.1SS ICED-IA B/It). FAOB lilAC)
ACED: 21
CCC: S
C
,VIFD ICCd.. C.O1,.JFECE. SI 1121 Si .OB.).A.R000I .1 M.ATI
BFTITIC N FEDS
(BY SR/I SHIVAIWANDA PATIL, & SRI SANDEEP PATIL
fl'TQ I
p.
ECU
TB F COCERN BE CF IN D IA.
. _
. V. JIi
IlL C) 4V1j1\ I .A, 1/i ) C I.,) IL T4I 5/ 11.:.Cvi
I)
010112 F 2.121) 1 IOMFOPAB.TIC (NYC 5
I,
V
I I' ( C ' 1
'C. T. )
S S % 'I A. I iii •
• ) L' 'j •. ''! 1
it.
r
'\ i '\ '
1 )
'. I V .i
- r,' ",' _.'
I ( .
C
;
Ii. %L a'•
CI T ' 1
II tt e I I
a I
•r V
t S .. SI 41 & I I II I
ADV rOt:.1&R.
"J " •
S 1
I
I'
I. ' •
- I. •I.j_ •j • 3. .
!'
I' • 1% P
I • I
.3 . I •
A
I
I I.
I' 3
These petitions coming on for Hr. Hearing this day.
the Court made the following:
ORDER
"be coin isel br the Resj )onden i University S LI bath ted that the University has relaxed and given theni one more final chance to appear for examination. Accordingly the writ Petitions are disposed of, In view of concession given by Uiiiversitv.
Sd/ JUDGE *MK