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Calcutta High Court (Appellete Side)

Gora Mukharji & Anr vs State Of West Bengal & Ors on 22 October, 2019

Author: Bibek Chaudhuri

Bench: Bibek Chaudhuri

                                     1



13   22.10.2019

                                    WP 20123 (W) of 2019
     gd
                                    Gora Mukharji & Anr.
                                          Vs.
                             State of West Bengal & Ors.


                         Mr. Siddhartha Banerjee
                         Mr. Arkaprava Sen
                                   ..for the Petitioners

                         Mr. Santanu Kumar Mitra
                         Mr. Amit Kumar Ghosh
                                   ..for the State



                        Since maintainability of the writ petition

                  is   challenged    by    the    learned    Advocate

                  appearing on behalf of the State respondents

as well as the learned counsel for the private respondents, the matter be listed before the regular Bench after reopening.

(Bibek Chaudhuri, J.) 2