Calcutta High Court (Appellete Side)
Gora Mukharji & Anr vs State Of West Bengal & Ors on 22 October, 2019
Author: Bibek Chaudhuri
Bench: Bibek Chaudhuri
1
13 22.10.2019
WP 20123 (W) of 2019
gd
Gora Mukharji & Anr.
Vs.
State of West Bengal & Ors.
Mr. Siddhartha Banerjee
Mr. Arkaprava Sen
..for the Petitioners
Mr. Santanu Kumar Mitra
Mr. Amit Kumar Ghosh
..for the State
Since maintainability of the writ petition
is challenged by the learned Advocate
appearing on behalf of the State respondents
as well as the learned counsel for the private respondents, the matter be listed before the regular Bench after reopening.
(Bibek Chaudhuri, J.) 2