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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(10) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(10)The term of office of the President of a Committee shall be three years from the date of his election or till the date he ceases to be a member of the Committee, whichever be earlier.