Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(1) in The Gujarat Civil Courts Act, 2005 (1)The State Government may, in consultation with the High Court, by notification, fix and vary, from time to time, the local limits of jurisdiction of any Civil Court under this Act.
