Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Assam - Subsection Section 50(4) in Mising Autonomous Council Act, 1995 (4)The [Commission] [Substituted by Assam Act no. 8 of 2001.] shall, at the time and in the manner prescribed, cause to be published the electoral roll in respect of a constituency.
