Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 199 in Chennai City Municipal Corporation Act, 1919 199. Rights of property of corporation in things deposited in receptacles. - All things deposited in depots or places provided or appointed under section 194 shall be the property of the corporation.
