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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Chattisgarh - Subsection

Section 11(c) in Mahatma Gandhi National Rural Employment Guarantee Scheme-Chhattisgarh, Social Audit Rules, 2015

(c)Where disciplinary action has been ordered in the Exit conference, such process shall be completed as per Government disciplinary/administrative rules and instructions.