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[Cites 0, Cited by 0] [Section 128(2)] [Section 128] [Entire Act]

State of Uttar Pradesh - Subsection

Section 128(2)(h) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(h)the procedure and the form for the maintenance of books of accounts and other registers and statements for purposes of this chapter;