Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act] State of Karnataka - Subsection Section 12(1)(e) in The Karnataka Apartment Ownership Act, 1972. (e)any further details which the parties to the Deed may deem desirable to set forth consistent with the Declaration and this Act.