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Gujarat High Court

Ahinsa Mahasangh vs The Secretary on 12 December, 2019

Author: S.R.Brahmbhatt

Bench: S.R.Brahmbhatt, A. P. Thaker

             C/WPPIL/188/2016                                      ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                       R/WRIT PETITION (PIL) NO. 188 of 2016
                                      With
                       R/WRIT PETITION (PIL) NO. 228 of 2016
===============================================================
                                  AHINSA MAHASANGH
                                        Versus
                                THE SECRETARY & 2 others
================================================================
Appearance:
MR NM KAPADIA(394) for the Applicant
GOVERNMENT PLEADER(1) for the Opponents No. 1,2,3
================================================================

 CORAM: HONOURABLE MR.JUSTICE S.R.BRAHMBHATT
        and
        HONOURABLE DR.JUSTICE A. P. THAKER

                                    Date : 12/12/2019

                         COMMON ORAL ORDER

(PER : HONOURABLE MR.JUSTICE S.R.BRAHMBHATT) Further affidavit is taken on record. Shri Kapadia, learned counsel appearing for the petitioner placed on record the suggestions for putting an end the matter.

Learned AGP seeks time to reflect thereon. At his request, matters are adjourned to 17.12.2019.

Registry is directed to keep copy of this order in WPIL No. 228 of 2016.

(S.R.BRAHMBHATT, J) (A. P. THAKER, J) P.S. JOSHI Page 1 of 1 Downloaded on : Sat Dec 14 06:13:22 IST 2019