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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(f) in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958

(f)"week" means every consecutive period of seven days commencing on the first day of the month, and includes a period less than seven days ending on the last day of that month.