Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 69] [Entire Act] State of Rajasthan - Subsection Section 69(7) in Rajasthan Panchayati Raj Rules, 1996 (7)Every sale carried in the Mela shall be registered in form IX and purchaser will be issued copy thereof on payment of charge fixed by Panchayati Raj Institution concerned.
