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[Cites 0, Cited by 0] [Section 35A(8)] [Section 35A] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 35A(8)(b) in THE CONSTITUTION (APPLICATION TO JAMMU AND KASHMIR) ORDER, 1954

(b)In article 306, references to the commencement of the Constitutionshall be construed as references to the commencement of this Order.