Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act] Daman and Diu - Subsection Section 9(7)(b) in Daman and Diu Value Added Tax Regulation, 2005 (b)the purchase of goods which are used exclusively for the manufacture, processing or packing of goods specified in the First Schedule.