Supreme Court - Daily Orders
Nova Promoters And Finlease Pvt Ltd. vs Commissioner Of Income Tax on 7 January, 2015
Bench: J. Chelameswar, Rohinton Fali Nariman
ITEM NO.26 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 25549/2012
(Arising out of impugned final judgment and order dated 15/02/2012
in ITA No. 342/2011 passed by the High Court Of Delhi At N. Delhi)
NOVA PROMOTERS & FINLEASE (PVT.)LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
(with appln. (s) for permission to file additional documents and
interim relief and office report)
WITH
SLP(C) No. 38435/2012
(With Interim Relief)
SLP(C) No. 1267/2013
(With Interim Relief and Office Report)
SLP(C) No. 12918/2013
(With Interim Relief and Office Report)
SLP(C) No. 22046/2013
(With Interim Relief and Office Report)
SLP(C) No. 22151/2013
(With Office Report)
SLP(C) No. 7462-7463/2014
(With Interim Relief and Office Report)
SLP(C) No. 10323/2014
(With Interim Relief and Office Report)
SLP(C) No. 10569/2014
(With Interim Relief and Office Report)
SLP(C) No. 10750/2014
(With Interim Relief and Office Report)
Signature Not Verified
SLP(C) No. 24643/2014
Digitally signed by
(With appln.(s) for permission to file additional documents and
Deepak Mansukhani
Date: 2015.01.07
17:14:00 IST
Reason:
appln.(s) for may refer to remarks and Office Report)
Date : 07/01/2015 These petitions were called on for hearing
today.
-2-
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ajay Vohra, Sr. Adv.
Ms. Kavita Jha,Adv.
Dr. Rakesh Gupta, Adv.
Ms. Poonam Ahuja, Adv.
Mr. Ambhoj Kumar Sinha,Adv.
Mr. K. Sampath, Adv.
Mr. S. Krishnan, Adv.
Ms. Priyanka Sony, Adv.
Mrs Rani Chhabra,Adv.
Mr. Ved Jain, Adv.
Mr. Pranjal Srivastava, Adv.
Mr. V.M. Chaurasia, Adv.
Mr. Shantanu Kumar,Adv.
Mr. Kamal Mohan Gupta,Adv.
For Respondent(s) Mr. Tushar Mehta, ASG
Ms. Niranjana Singh, Adv.
Mr. Deepak Goel, Adv.
Mrs. Anil Katiyar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Leave granted in all the matters.
(DEEPAK MANSUKHANI) (INDU BALA KAPUR) COURT MASTER COURT MASTER