Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

Nova Promoters And Finlease Pvt Ltd. vs Commissioner Of Income Tax on 7 January, 2015

Bench: J. Chelameswar, Rohinton Fali Nariman

         ITEM NO.26               COURT NO.7                  SECTION IIIA

                         S U P R E M E C O U R T O F      I N D I A
                                 RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (C)     No(s).   25549/2012

         (Arising out of impugned final judgment and order dated 15/02/2012
         in ITA No. 342/2011 passed by the High Court Of Delhi At N. Delhi)

         NOVA PROMOTERS & FINLEASE (PVT.)LTD.                  Petitioner(s)

                                          VERSUS

         COMMISSIONER OF INCOME TAX                            Respondent(s)

         (with appln. (s) for permission to file additional documents and
         interim relief and office report)

         WITH
         SLP(C) No. 38435/2012
         (With Interim Relief)

         SLP(C) No. 1267/2013
         (With Interim Relief and Office Report)

         SLP(C) No. 12918/2013
         (With Interim Relief and Office Report)

         SLP(C) No. 22046/2013
         (With Interim Relief and Office Report)

         SLP(C) No. 22151/2013
         (With Office Report)

         SLP(C) No. 7462-7463/2014
         (With Interim Relief and Office Report)

         SLP(C) No. 10323/2014
         (With Interim Relief and Office Report)

         SLP(C) No. 10569/2014
         (With Interim Relief and Office Report)

         SLP(C) No. 10750/2014
         (With Interim Relief and Office Report)
Signature Not Verified
         SLP(C) No. 24643/2014
Digitally signed by
         (With appln.(s) for permission to file additional documents and
Deepak Mansukhani
Date: 2015.01.07
17:14:00 IST
Reason:
         appln.(s) for may refer to remarks and Office Report)

         Date : 07/01/2015 These petitions were called on for hearing
         today.
                                 -2-


CORAM :
          HON'BLE MR. JUSTICE J. CHELAMESWAR
          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

For Petitioner(s)     Mr. Ajay Vohra, Sr. Adv.
                      Ms. Kavita Jha,Adv.

                      Dr. Rakesh Gupta, Adv.
                      Ms. Poonam Ahuja, Adv.
                      Mr. Ambhoj Kumar Sinha,Adv.

                      Mr.   K. Sampath, Adv.
                      Mr.   S. Krishnan, Adv.
                      Ms.   Priyanka Sony, Adv.
                      Mrs   Rani Chhabra,Adv.

                      Mr.   Ved Jain, Adv.
                      Mr.   Pranjal Srivastava, Adv.
                      Mr.   V.M. Chaurasia, Adv.
                      Mr.   Shantanu Kumar,Adv.

                      Mr. Kamal Mohan Gupta,Adv.

For Respondent(s)     Mr. Tushar Mehta, ASG
                      Ms. Niranjana Singh, Adv.
                      Mr. Deepak Goel, Adv.
                      Mrs. Anil Katiyar,Adv.

          UPON hearing the counsel the Court made the following
                              O R D E R

Leave granted in all the matters.



(DEEPAK MANSUKHANI)                         (INDU BALA KAPUR)
 COURT MASTER                                COURT MASTER