Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81F(3)] [Section 81F] [Entire Act] State of Kerala - Subsection Section 81F(3)(x) in Kerala Factories Rules, 1957 (x)to advise on the maintenance of such records as are necessary relating to accidents, dangerous occurrence and industrial diseases;