- The following instruments may be stamped with adhesive stamps, namely:-(a)instruments chargeable with the duty of [twenty paise] [Substituted by Act 29 of 1969.] and less.(b)[ certificate of enrolment in the roll of the Advocates maintained by the State Bar Council] [Substituted by Act 29 of 1969.];(c)notarial acts.(d)instruments as the Government may, by notification in the Gazette, speciiy.
