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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Bihar - Subsection

Section 65(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)hoist shafts are provided with rigid panels or other adequate fencing-
(i)at the ground level on all sides of such shafts; and
(ii)at all other level on all sides of the access to such shafts;