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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Punjab - Subsection

Section 42(i) in Chandigarh Panchayat Election Rules, 1994

(i)The Government shall make available to Election Commission such staff and administrative assistance as it may require for the performance of duties in connection with the preparation of revision of Electoral Rolls, and for conducting the election in respect of Panchayat.