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State of Chattisgarh - Section

Section 281 in The Chhattisgarh Municipalities Act, 1961

281. Hours and closures.

- The Council may prescribe the hours and restrictions for the use of any park, play-ground or common pasture land and may, at any time, prohibit the use of any such place for any purpose other than games and recreation or close any such place.
(13)Powers to Develop certain Areas.