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Himachal Pradesh High Court

Ntpc Ltd. & Ors. vs . Lalman And Another on 27 April, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

NTPC Ltd. & Ors. Vs. Lalman and another CMP Nos. 1709 and 2487 of 2022 & CMP(M) No. 289 of 2022 in RFA No. 510 of 2012 .

27.04.2022 Present: Mr. Jagdish Thakur, Advocate, for the appellant/non­applicant.

Mr. Kulwant Chauhan, Advocate, vice Mr. R.K. Bansal, Advocate, for the applicant/respondent No. 1.

M/s Sumesh Raj & Dinesh Thakur, Additional Advocate Generals, with Mr. J.S. Bagga, Assistant Advocate General, for non­ applicant/respondent No. 2.

Learned counsel for the parties submit that as the Cause List was circulated in the morning, therefore, as the case files are not available with them, the proceedings in the case be deferred. Ordered accordingly.

List after four weeks, as prayed for.

(Ajay Mohan Goel) Judge April 27, 2022 (bhupender) ::: Downloaded on - 27/04/2022 20:10:51 :::CIS