Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(4) in The Electricity (Supply) Act, 1948 (4)The [State Electricity Consultative Council] [ Substituted by Act 101 of 1956, Section 8, for " State Electricity Council" (w.e.f. 30.12.1956).] shall meet at least once in every three months.
