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[Cites 0, Cited by 0] [Section 57(1)] [Section 57] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 57(1)(a) in The Jammu and Kashmir Development Act, 1970

(a)a site-plan and use-plan for the development of the colony in dictating the approximate locations and extents of land uses, proposed in the colony for such things as public buildings and other public works and utilities, roads, housing recreation markets, schools, hospitals and public and private open spaces and other categories of public and private use ;