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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(1) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(1)The market value of the land contributed for public purposes shall bear the same proportion to its valuation determined under Sub-rule (4) of Rule 12 at the market value of the standard plot shall bear to its valuation.