Section 180(2)(rr) in The Tamil Nadu Co-Operative Societies Act, 1983

[Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act]

State of Tamilnadu - Subsection

Section 180(2)(rr) in The Tamil Nadu Co-Operative Societies Act, 1983

(rr)prescribe prohibitions against societies entrusting the whole of their business to others or prescribe restrictions subject to which societies may entrust any part of their business to others; and

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State of Tamilnadu - Subsection

Section 180(2)(rr) in The Tamil Nadu Co-Operative Societies Act, 1983