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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(2) in The Rajasthan Police Service Rules, 1954

(2)Except as provided in this rule, the procedure and the principles for selection by merit shall in so far as it may apply, be the same as provided in the rule 28A. For selection by seniority-cum-merit, the Committee shall consider the cases of all the persons eligible for promotion by examining their Confidential Rolls and Personal Files and interviewing such of them as they may deem necessary and shall select a number of candidates equal to the number of vacancies likely to be filled by promotion by seniority-cum-merit:Provided that Government may fill a vacancy in the senior scale posts temporarily by appointment thereto for a period not exceeding (one year) in an officiating capacity any member of the Service who is eligible for such appointment under the rules.