Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(5)(C) in Bihar Land Tribunal Rules, 2010 (C)Where an application is filed by an agent, documents authorising him to act as such agent shall also be appended to the application: