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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of West Bengal - Subsection

Section 26(1)(iv) in The Bengal State Aid To Industries Act, 1931

(iv)that the industry is being managed in such a manner as to endanger the repayment of the value of State aid granted thereto and repayable under this Act.