37. Nationality and registration marks, how to be affixed.
- The following provisions of this rule shall have effect with respect to the marks to be borne by aircraft registered in India--(1)The nationality mark of the aircraft shall be the capital letters VT in Roman character and the registration mark shall be a group of three capital letters in Roman character assigned by the Director-General. The letters shall be without ornamentation and a hyphen shall be placed between the nationality mark and the registration mark.(2)[ The nationality and registration marks--(a)shall be painted on the aircraft or shall be fixed thereto by any other means ensuring a similar degree of permanency in the form and manner as specified by the Director-General, from time to time;(b)shall be inscribed together with full name and address of the registered owner of the aircraft on the owner's name plate in the form and manner specified by the Director-General from time to time; and(c)shall always be kept clean and visible.]
