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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(3)(b) in Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980

(b)one-third of the rent for each fasli year during the period commencing on the 1st July 1973 and ending with the 30th June 1976 without interest (hereinafter referred to as the reduced rent):