Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 630] [Entire Act]

Bengal Presidency - Subsection

Section 630(c) in Police Regulations, Bengal , 1943

(c)Where an officer so deputed has occasion to visit a district, to the Superintendent of which he has not received a letter of introduction, he shall invariably report his arrival to the Superintendent and establish his identity, if required to do so, by means of his detective warrant, or otherwise.