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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

NCT Delhi - Subsection

Section 59(2)(f) in The Delhi School Education Rules, 1973

(f)that the managing committee shall ensure that the school gets the full complement of the [staff] [Substituted by The Delhi School Education (Amendment) Rules, 1990 (w.e.f. 23.2.1990).].