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State of Bihar - Section

Section 25 in The Bihar Entertainments Tax Rules, 1984

25. Payment of tax by the proprietor.

- Every proprietor shall, pay the full amount of tax due from him in respect of the week on the next day of the week, for which the payment falls due:Provided that the prescribed authority in rule 3, for the reasons to be recorded in writing may direct any proprietor to pay in respect of any period less than a week at such interval as may be specified in the order and he may likewise, at any time, modify or revoke such order.