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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(d) in Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

(d)"Certificate of Registration" means a certificate of registration granted in Form-F to carry the business of sinking deepening or rehabilitation of wells.