Allahabad High Court
Balram vs U.P.Public Services Tribunal Lucknow on 12 January, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- SERVICE BENCH No. - 217 of 2002 Petitioner :- Balram Respondent :- U.P.Public Services Tribunal Lucknow Petitioner Counsel :- P.N.Singh,Y K Pandey Respondent Counsel :- C.S.C.,C.S.C Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J.
List in the next cause list on the request made on behalf of Sri Y.K. Pandey. Order Date :- 12.1.2010 Rajneesh)