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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(2) in The M.P. Extension of Laws Act, 1958

(2)For sub-section (2) substitute-"(2) The list-prepared under sub-section (1) shall contain the names of practitioners in the Mahakoshal region registered under this Act prior to the date appointed under sub-section (3) of Section 1. Any practitioner of the Stale desirous of getting his name incorporated in the list referred to in sub-section (1), shall submit an application in the prescribed form together with the prescribed fee to the Registrar within four years from the date appointed under sub-section (3) of Section 1."Section 20. - In sub-section (1) for "in any of the languages of the Mahakoshal region" substitute "in Hindi".