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State of Bihar - Section

Section 13 in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

13. Regulation of conduct of business.

- The person presiding over the Ward Sabha meeting shall regulate the conduct of business at the meeting and maintain order. If any member disregards the authority of the presiding person, or is guilty of obstruction or offensive conduct during the meeting, the presiding person may ask him to behave properly and on his failure to do so direct him to withdraw from the meeting.