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State of Tamilnadu - Section

Section 23 in Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Rules, 1986

23. Duties of Inspector.

- The Inspector shall, subject to any directions of the Board, make such examination of establishments of scheduled employment to which the Act applies as may appear to him to be necessary for the purpose of satisfying himself that the provisions of the Act, rules and the schemes framed in relation to such establishments are duly observed.