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State of Bihar - Section

Section 7C in The Anugraha Narayan Sinha Institute of Social Studies Act, 1964

7C. [ [Inserted by Act 6 of 1989.]

There shall be an Administrator who shall be a whole-time officer of the Institute for assisting the Director in discharging administrative and accounting responsibilities of the Institute and shall be appointed by the Board on such terms and conditions as may be agreed upon between him and the Board :Provided that no person shall be eligible to hold the post of Administrator unless he has at least ten years experience in supervisory capacity of general, financial or personnel administration.]