Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of Himachal Pradesh - Subsection Section 55(2) in Himachal Pradesh Societies Registration Act, 2006 (2)All fees, charges and other sums paid to the Registrar or any officer of the Government in pursuance of this Act, shall be credited to the Consolidated Fund of the State.
