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Sri Venkateswara College Of Education vs Secretary National Council For Teacher ... on 24 November, 2017

     ITEM NO.3                           REGISTRAR COURT. 1                 SECTION X

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS


                                   BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Writ Petition(s)(Civil)                   No(s).    746/2014

     SRI VENKATESWARA COLLEGE OF EDUCATION                                 Petitioner(s)

                                                        VERSUS

     SECRETARY NATIONAL COUNCIL FOR TEACHER EDUCATION
     & ANR.                                         Respondent(s)

     WITH
     W.P.(C) No. 747/2014 (X)

     Date : 24-11-2017 These petitions were called on for hearing
                       today.

     For Petitioner(s)
                                         Mr. Naresh Kumar, AOR

     For Respondent(s)                   Mr. Rahul Rathore,Adv.
                                         Mr. Karunesh Kr. Shukla,Adv.
                                         Ms. Priyanjali Singh, AOR


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Ld. Counsel for the petitioner has not filed any application for withdrawal.

Ld. Counsel appearing for respondent Nos. 1 and 2 submits that she will seek instructions from her clients whether to file the counter affidavit or not and further requested to list the matter before the Hon'ble Court.

Hence, registry is directed to list the matter before the Hon'ble Court.

Digitally signed by VINOD KUMAR TIWARI Date: 2017.11.28

KAPIL MEHTA 12:52:27 IST Reason:

Registrar 24.11.2017 vkt