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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1)(a) in The State Of Arunachal Pradesh Act, 1986

(a)in the Advocates Act, 1961(25 of 1961), in select 3, in sub-section (1), for clause (b) the following clause shall be substituted namely:-